Section 8(2)(c) in Extradition Treaty between the Government of the Republic of India and the Government of the Republic of the Philippines

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Union of India - Subsection

Section 8(2)(c) in Extradition Treaty between the Government of the Republic of India and the Government of the Republic of the Philippines

(c)the text, if any, of the law:

(i)defining that offence; and

(ii)prescribing the punishment for that offence.