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State of Madhya Pradesh - Section

Section 16 in The M.P. Upcharyagriha Tatha Rujopchar Sambandhi Sthapanaye (Registrikaran Tatha Anugyapan) Adhiniyam, 1973

16. Repeal.

- The Madhya Pradesh Nursing Homes Registration Act, 1954 (28 of 1954), is hereby repealed.