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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(9) in Shatabdi Anna Kalash Yojana Rules, 2011

(9)The Block Development Officer and the Anchal Adhikari, upon receipt of the information or otherwise, shall without delay make a joint enquiry about the causes of starvation and assess the further need of food grain and means of livelihood of the concerned person. In any case, the joint enquiry shall be conducted within 3 (three) days.