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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 23(5) in Securities and Exchange Board of India (Issue and Listing of Municipal Debt Securities) Regulations, 2015

(5)The information referred to in sub-regulation (3) shall also be placed on the websites of the debenture trustee, the issuer and the stock exchanges.]