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[Cites 0, Cited by 0] [Section 131(1)] [Section 131] [Entire Act]

State of Assam - Subsection

Section 131(1)(a) in Assam Panchayat Act, 1994

(a)till such time when new Rules are framed before the expiry of one year from the coming into force of 73rdAmendment of the Constitution Act the rules framed under 1986 Act, shall remain valid;