Madhya Pradesh High Court
Yuva Private Industrial Training ... vs Dr. Ravi P. Singh on 2 August, 2018
1
THE HIGH COURT OF MADHYA PRADESH
CONC-385-2017
(YUVA PRIVATE INDUSTRIAL TRAINING INSTITUTE Vs DR. RAVI P. SINGH & OTHERS)
Gwalior, Dated : 02.08.2018
Shri Dharmendra Nayak, learned counsel for the
petitioner.
Shri S.K. Shrivastava, learned counsel for the
respondent No.2.
It is submitted by learned counsel for the petitioner that during pendency of present petition the order passed in writ petition No.8738/2016 has been complied with.
In view whereof, no further adjudication is warranted. Proceedings are dropped. Rule Nisi discharged.
(Sanjay Yadav) (Ashok Kumar Joshi)
Judge Judge
Aman
Digitally signed by AMAN TIWARI
Date: 2018.08.03 12:38:55 -07'00'