Rajasthan High Court - Jaipur
Kirloskar Technologies Pvt. Ltd vs Rajasthan Medical Services ... on 26 August, 2020
Author: Indrajit Mahanty
Bench: Chief Justice
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Arbitration Application No. 34/2019
Kirloskar Technologies Pvt. Ltd.
----Petitioner
Versus
Rajasthan Medical Services Corporation Limited
----Respondent
For Petitioner(s) : Mr. Akshay Singh on behalf of Mr. Punit Singhvi, Adv. through VC For Respondent(s) : Mr. Vikas Jhakar on behalf of Mr. RB Mathur, Adv.
HON'BLE THE CHIEF JUSTICE Order 26/08/2020 As prayed, list on 11.09.2020.
(INDRAJIT MAHANTY),CJ N.Gandhi/Harshit/7 (Downloaded on 02/09/2020 at 08:39:47 PM) Powered by TCPDF (www.tcpdf.org)