Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 95(3)] [Section 95] [Entire Act]

State of Punjab - Subsection

Section 95(3)(c) in Punjab Goods and Services Tax Rules, 2017

(c)such other restrictions or conditions as may be specified in the notification are satisfied.