Delhi High Court - Orders
Ey Global Services Limited vs Assistant Commissioner Of Income Tax & ... on 24 November, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~18 & 19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11957/2016
EY GLOBAL SERVICES LIMITED ..... Petitioner
Through Mr.Kamal Sawhney with Mr.Sparsh
Bhargava, Mr.Ankit Sachdeva and
Mr.Divyansh Singh, Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through Ms.Vibhooti Malhotra, Advocate.
+ W.P.(C) 12003/2016
EYGBS (INDIA) PRIVATE LIMITED ..... Petitioner
Through Mr.Kamal Sawhney with Mr.Sparsh
Bhargava, Mr.Ankit Sachdeva and
Mr.Divyansh Singh, Advocates.
versus
JOINT COMMISSIONER OF INCOME TAX & ORS.
..... Respondents
Through Mr.Zoheb Hossain, standing counsel
for the Revenue.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 24.11.2021 C.M.No.26832/2021 in W.P.(C) 12003/2016 Exemption allowed, subject to all just exceptions.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:25.11.2021 18:30:56Accordingly, the application stands disposed of.
W.P.(C) 11957/2016 & C.M.No.27602/2021 W.P.(C) 12003/2016 & C.M.No.26831/2021 Arguments heard. Judgment reserved. Both the parties are directed to file, their short written submissions not exceeding two pages each along with the judgment(s) that they wish to rely upon, during the course of the day.
MANMOHAN, J NAVIN CHAWLA, J NOVEMBER 24, 2021 KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:25.11.2021 18:30:56