Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 232(8)] [Section 232] [Entire Act] Union of India - Subsection Section 232(8)(iv) in The Companies Act, 2013 (iv)property includes assets, rights and interests of every description and liabilities include debts and obligations of every description.