Delhi High Court - Orders
Marie Stopes International vs Parivar Seva Santha And Anr on 25 May, 2023
Author: Amit Bansal
Bench: Amit Bansal
$~21-25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 35/2022
MARIE STOPES INTERNATIONAL ..... Petitioner
Through: Mr. Hemant Singh, Ms.Mamta Rani
Jha, Ms.Soumya Khandelwal and Ms.
Pragya Jain, Advocates.
versus
PARIVAR SEVA SANTHA AND ANR ..... Respondents
Through: Mr.Mayank Kumar, Mr.Neel Mason,
Mr.Ankit Rastogi, Mr. Ashish
Mohan, Ms. Chamanpreet Kaur and
Ms. Sagrika Tanwar, Advocates for
R-1.
C.O. (COMM.IPD-TM) 349/2022
MARIE STOPES INTERNATIONAL ..... Petitioner
Through: Mr. Hemant Singh, Ms.Mamta Rani
Jha, Ms.Soumya Khandelwal and Ms.
Pragya Jain, Advocates.
versus
PARIVAR SEVA SANSTHA & ANR ..... Respondents
Through: Mr.Mayank Kumar, Mr.Neel Mason,
Mr.Ankit Rastogi, Mr. Ashish
Mohan, Ms. Chamanpreet Kaur and
Ms. Sagrika Tanwar, Advocates for
R-1.
C.O. (COMM.IPD-TM) 724/2022
MARIE STOPES INTERNATIONAL ..... Petitioner
Through: Mr. Hemant Singh, Ms.Mamta Rani
C.O. (COMM.IPD-TM) 35/2022 and connected matters Page 1 of 3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 06:51:29
Jha, Ms.Soumya Khandelwal and Ms.
Pragya Jain, Advocates.
versus
PARIVAR SEVA SANSTHA AND ANR ..... Respondents
Through: Mr.Mayank Kumar, Mr.Neel Mason,
Mr.Ankit Rastogi, Mr. Ashish
Mohan, Ms. Chamanpreet Kaur and
Ms. Sagrika Tanwar, Advocates for
R-1.
CS(COMM) 298/2018, CRL.M.A. 736/2007 (u/s 340 CrPC) and
CCP(O) 47/2010
MARIE STOPES INT., ..... Plaintiff
Through: Mr. Hemant Singh, Ms.Mamta Rani
Jha, Ms.Soumya Khandelwal and Ms.
Pragya Jain, Advocates.
versus
PARIVAR SEVA SANSTHA ..... Defendant
Through: Mr.Mayank Kumar, Mr.Neel Mason,
Mr.Ankit Rastogi, Mr. Ashish
Mohan, Ms. Chamanpreet Kaur and
Ms. Sagrika Tanwar, Advocates.
CS(COMM) 479/2018 and I.A. 11070/2022 (seeking adjournment)
PARIVAR SEVA ..... Plaintiff
Through: Mr.Mayank Kumar, Mr.Neel Mason,
Mr.Ankit Rastogi, Mr. Ashish
Mohan, Ms. Chamanpreet Kaur and
Ms. Sagrika Tanwar, Advocates.
versus
VIVEK MALHOTRA & ORS. ..... Defendants
Through: Mr.Puneet Taneja, Mr.Manmohan
Singh Narula and Mr.Amit Yadav
C.O. (COMM.IPD-TM) 35/2022 and connected matters Page 2 of 3
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 06:51:29
Mr. Hemant Singh, Ms.Mamta Rani
Jha, Ms.Soumya Khandelwal and
Ms.Pragya Jain, Advocates for
D-9/ Marie Stopes International.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 25.05.2023
1. Arguments heard
2. Judgment reserved.
3. Written submissions have been handed over on behalf of Parivar Seva Sanstha. The same are taken on record.
4. Counsel for Marie Stopes International is given one weeks time to file written submissions.
AMIT BANSAL, J.
MAY 25, 2023 rt C.O. (COMM.IPD-TM) 35/2022 and connected matters Page 3 of 3 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 06:51:30