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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(2)(d) in The Employees' State Insurance Act, 1948

(d)make copies of, or take extracts from, any register, ac­count book or other document maintained in such factory, estab­lishment, office or other premises;