Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] Union of India - Subsection Section 84(u) in The Coal Mines Regulations, 2011 (u)Except as provided in clause (t), no person shall ride in a cage while materials or tubs are being raised or lowered in any of the cages or other means of conveyance.
