Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Article 107] [Constitution]

Constitution Subarticle

Article 107(3) in Constitution of India

(3)A Bill pending in Parliament shall not lapse by reason of the prorogation of the Houses.