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Supreme Court - Daily Orders

M/S Sunworld Residency Pvt. Ltd vs Raman Iyer on 12 January, 2024

     ITEM NO.11                          REGISTRAR COURT. 1             SECTION III-A

                                     S U P R E M E C O U R T O F        I N D I A
                                             RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

                                         Civil Appeal     No(s).   6949-6950/2023

     M/S SUNWORLD RESIDENCY PVT. LTD                                           Appellant(s)

                                                         VERSUS

     RAMAN IYER & ORS.                                                         Respondent(s)



     Date : 12-01-2024 These appeals were called on for hearing today.


     For Appellant(s)
                                          Mr. Sumit Sinha, AOR

     For Respondent(s)

                                         Mr. Gaurav Kejriwal, AOR
                                         Ms. Geetika Panwar, Adv.
                                         Mr. Anmoldeep Singh, Adv.


                                         Ms. Komal Mundhra, Adv.
                                         Mr. Saurabh Agarwal, Adv.
                                         Mr. Pai Amit, AOR



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent nos.1 and 3 are duly represented. Service is complete on respondent no.4. Ld. Counsel appearing on behalf of Mr Amit Pai, Advocate-on-record appears Signature Not Verified for respondent no.4 and prays time to file vakalatnama. Be filed Digitally signed by PRIYANKA MALIK Date: 2024.01.13 11:26:08 IST Reason: within four weeks.

Contd….

-2-

Item no.11 Service is complete on respondent no. 2 but none has entered appearance.

Parties my file statement of case within stipulated period. Registry thereafter to process the matter for listing before the Hon'ble Court as per rules.

H. SHASHIDHARA SHETTY Registrar