Supreme Court - Daily Orders
M/S Sunworld Residency Pvt. Ltd vs Raman Iyer on 12 January, 2024
ITEM NO.11 REGISTRAR COURT. 1 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Civil Appeal No(s). 6949-6950/2023
M/S SUNWORLD RESIDENCY PVT. LTD Appellant(s)
VERSUS
RAMAN IYER & ORS. Respondent(s)
Date : 12-01-2024 These appeals were called on for hearing today.
For Appellant(s)
Mr. Sumit Sinha, AOR
For Respondent(s)
Mr. Gaurav Kejriwal, AOR
Ms. Geetika Panwar, Adv.
Mr. Anmoldeep Singh, Adv.
Ms. Komal Mundhra, Adv.
Mr. Saurabh Agarwal, Adv.
Mr. Pai Amit, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent nos.1 and 3 are duly represented. Service is complete on respondent no.4. Ld. Counsel appearing on behalf of Mr Amit Pai, Advocate-on-record appears Signature Not Verified for respondent no.4 and prays time to file vakalatnama. Be filed Digitally signed by PRIYANKA MALIK Date: 2024.01.13 11:26:08 IST Reason: within four weeks.
Contd….
-2-Item no.11 Service is complete on respondent no. 2 but none has entered appearance.
Parties my file statement of case within stipulated period. Registry thereafter to process the matter for listing before the Hon'ble Court as per rules.
H. SHASHIDHARA SHETTY Registrar