Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7A] [Entire Act] State of Tamilnadu - Subsection Section 7A(f) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005 (f)he is not considered a fit and proper person for the grant of licence for any other reason to be recorded in writing;
