Delhi High Court - Orders
Rajan Kakkar, Proprietor M/S Subhash ... vs Directorate General Of Goods And ... on 29 January, 2025
Author: Yashwant Varma
Bench: Yashwant Varma
$~36 & 37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5258/2024
RAJAN KAKKAR, PROPRIETOR M/S SUBHASH
SANITATION .....Petitioner
Through: Mr. Rajesh Mahna, Mr. Sumit
K. Batra, Mr. Mayank Kouts,
Ms. Silky Wadhwa, Mr. Manish
Khurana, Ms. Priyanka Jindal
and Mr. Siddharth Sarwal,
Advs.
versus
DIRECTORATE GENERAL OF GOODS AND SERVICES
TAX INTELLIGENCE .....Respondent
Through: Mr. Harpreet Singh, SSC with
Ms. Suhani Mathur, Adv.
37
+ W.P.(C) 5274/2024
PUNEET KAKKAR, PROPRIETOR M/S.
P K SALES .....Petitioner
Through: Mr. Rajesh Mahna, Mr. Sumit
K. Batra, Mr. Mayank Kouts,
Ms. Silky Wadhwa, Mr. Manish
Khurana, Ms. Priyanka Jindal
and Mr. Siddharth Sarwal,
Advs.
versus
DIRECTORATE GENERAL OF GOODS AND SERVICES
TAX INTELLIGENCE .....Respondent
Through: Mr. Harpreet Singh, SSC with
Ms. Suhani Mathur, Adv.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 29.01.2025 Since parties are yet to complete pleadings, let these matters be This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/01/2025 at 22:11:53 placed before the concerned Joint Registrar on 03.03.2025.
YASHWANT VARMA, J.
HARISH VAIDYANATHAN SHANKAR, J.
JANUARY 29, 2025/DR This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/01/2025 at 22:11:53