Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 19 in The U.P. (Regulation Of Building Operations) Directions, 1960

19. Yard and set-back limits. -

(i)Each structure hereafter erected shall be provided with the front, side and rear as under:
Size of plot Residential area Business area Factory area
  Front Rear Side Front Rear Side Front Rear Side
Up to 250 sq. yds. 10' 12' 5' 10' 10' ..      
From 251 to 500 sq. yds. 15' 20' 7½' 10' 15' .. As specified inFactory Act
From 501 to 1,000 sq. yds. 20' 25' 10' 15' 20' ..
More than 1,000 sq. yds. 30' 35' 10' 15' 25' ..      
        On both sides.        
Notes. - 1. In case of corner plots side space along the street shall not be less than the minimum front yard required on adjoining plot fronting on such side street.