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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(5)(a) in Haryana Municipal Corporation Act, 1994

(a)this Act, and all notifications, rules, bye-laws, orders, directions and powers issued, made or conferred under this Act, shall cease to apply thereto; and