Section 3(2)(iii) in The Banking Regulation (Companies) Rules, 1949

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Union of India - Subsection

Section 3(2)(iii) in The Banking Regulation (Companies) Rules, 1949

(iii)In any other case, from such office of the banking company to such office of the Reserve Bank as may be specified by the Reserve Bank on an application to be made in this behalf to the Reserve Bank of India, [Department of Banking Operations and Development] at Bombay.

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Union of India - Subsection

Section 3(2)(iii) in The Banking Regulation (Companies) Rules, 1949