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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(m) in The West Bengal Fire Services Act, 1950

(m)'workshop' means any building or place where the processing of any article is carried on for purposes of trade or business, if such processing of such article is declared by the State Government by notification in the Official Gazette in this behalf to be attended with the risk of fire.