Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 338 in Rajasthan Panchayati Raj Rules, 1996 338. Norms of tours for elected representatives. - Limit of annual tour days for elected representatives will be as fixed by the Government from time to time.
