Indian Kanoon - Search engine for Indian Law

Orissa High Court

Sri Asit Kumar Kar vs State Of Odisha & Ors. ..... Opp. Parties on 23 August, 2021

Author: B.R. Sarangi

Bench: B.R. Sarangi

                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    WPC (OA) No. 710 of 2014

             Sri Asit Kumar Kar                  .....                    Petitioner
                                                         Mr. S.N. Pattnaik, Advocate
                                            - Versus-
             State of Odisha & Ors.               .....                Opp. Parties
                                                                       Mr. S. Jena,
                                                  Standing Counsel for S&ME Dept.

                           CORAM:
                               DR. JUSTICE B.R. SARANGI
                                            ORDER

23.08.2021 Order No. This matter is taken up through hybrid mode.

2. Mr. S.N. Pattnaik, learned counsel for the petitioner states that in this case counter affidavit has not been filed.

3. Mr. S.Jena, learned Standing Counsel for the School & Mass Education Department seeks two weeks time to file counter affidavit.

4. Call this matter after two weeks. In the meantime, counter affidavit shall be filed.

5. Connect records of WPC (OA) Nos. 709, 711, 712, 713 of 2014 to this case.

(DR. B.R. SARANGI) GDS JUDGE 2 3