Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6BB(2)] [Section 6BB] [Entire Act]

State of Maharashtra - Subsection

Section 6BB(2)(i) in The Maharashtra Labour Welfare Fund Act, 1953

(i)in respect of an employee referred to in sub-clause (i) of clause (a), one rupee and fifty paise; and