Income Tax Appellate Tribunal - Mumbai
Cps Colour India P.Ltd, Mumbai vs Assessee on 21 May, 2013
आयकर अपीलीय अिधकरण, अिधकरण मुंबई Ûयायपीठ 'सी' मुंबई ।
सव[ौी एच.एल. कावा[ अÚय¢ एवं नरे Ûि कुमार ǒबãलैáया, लेखा सदःय के सम¢ BEFORE SHRI H.L. KARWA, PRESIDENT AND SHRI N.K. BILLAIYA, AM आयकर अपील सं./I.T.A. No. 4359/Mum/2012 ( िनधा[रण वष[ / Assessment Year :2006-07 M/s. CPS Color India Pvt. बनाम/ बनाम The Asst.Commissioner of Ltd., Vs. Income Tax-10(1), 158, Dani Compound, Mumbai-400 020 Vidyanagari Marg, CST Road, Kalina, Santacruz (E), Mumbai-400 098 ःथायी ले खा सं . /जीआइआर सं . /PAN/GIR No. : AAACC 8387P (अपीलाथȸ /Appellant) .. (ू×यथȸ / Respondent) अपीलाथȸ ओर से/ Appellant by: Withdrawal letter dt.
7.5.2013 ू×यथȸ कȧ ओर से/Respondent by : Shri Deepak Ripate सुनवाई कȧ तारȣख / Date of Hearing : 21.05.2013 घोषणा कȧ तारȣख /Date of Pronouncement : 21.05.2013 आदे श / O R D E R PER H.L. KARWA, PRESIDENT :
This appeal filed by the assessee relates to assessment year 2006-
07.
2. The assessee vide its letter dated 15th April, 2013 has stated as under:
"Re: CPS Color India Pvt. Ltd. (the 'Appellant Company') Sub: Withdrawal of Appeal ....................2 ITA No. 4359M/12
With reference to the captioned subject, we have to request your Honours as under:
The hearing in the captioned case is scheduled on July 29, 2013. However, the Appellant Company is desirous of withdrawing the captioned appeal. We request your Honour to kindly take the above on record and oblige.
Thanking you Yours faithfully, For CPS Color India Pvt. Ltd Sd/-
Nasser Arivoli Managing Director CC. Registrar, Income Tax Appellate Tribunal Department Representative - C Bench"
2. In view of the above letter, we grant permission to assessee to withdraw the appeal.
3. In the result, the appeal filed by the assessee is dismissed as withdrawn.
Order pronounced in the open court on 21.05.2013 .
आदे श कȧ धोषणा खुले Ûयायालय मɅ Ǒदनांकः 21.05.2013 को कȧ गई ।
Sd/- Sd/-
(N.K. BILLAIYA) (H.L. KARWA )
लेखा सदःय / ACCOUNTANT MEMBER अÚय¢ /president
मुंबई Mumbai; Ǒदनांक Dated 21.05.2013
व.िन.स./ RJ , Sr. PS
3 ITA No. 4359M/12
आदे श कȧ ूितिलǒप अमेǒषत/Copy षत of the Order forwarded to :
1. अपीलाथȸ / The Appellant
2. ू×यथȸ / The Respondent.
3. आयकर आयुƠ(अपील) / The CIT(A)-
4. आयकर आयुƠ / CIT
5. ǒवभागीय ूितिनिध, आयकर अपीलीय अिधकरण, मुंबई / DR, ITAT, Mumbai
6. गाड[ फाईल / Guard file.
आदे शानुसार/ ार BY ORDER, स×याǒपत ूित //True Copy// उप/सहायक उप सहायक पंजीकार (Dy./Asstt. Registrar) आयकर अपीलीय अिधकरण, अिधकरण मुंबई / ITAT, Mumbai