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Union of India - Section

Section 36 in Dental Council of India (Establishment of New Dental Colleges, Opening of New or Higher Course of Study or Training and Increase of Admission Capacity in Dental Colleges) Regulations, 2006

36. Details of the Existing General Hospital Including

(a)Bed strength
(b)Bed distribution
(c)Built-up area
(d)Clinical and para-clinical disciplines
(e)Out patients departments and out patient department attendance department wise
(f)Architectural and lay-out plans
(g)List of medical/allied equipments
(h)Capacity and configuration of engineering services
(i)Hospital services, administrative services
(j)Other ancillary and support services (category-wise clinical and nonclinical staff strength)
(Signature)Authorised Signatory(Name & Designation)
PlaceDateList of Enclosures: