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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Uttarakhand - Subsection

Section 39(1)(e) in The Uttarakhand Police Act, 2007

(e)to prevent crimes, and reduce the opportunities for the commission of crimes through their own preventive actions and measures as well as by assisting and cooperating with other relevant agencies in implementing due measurers for prevention of crimes;