Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 74 in Bihar Inland Vessels Rules, 2013 74. Action by give-way vessel. - Every vessel which is directed by these rules to keep out of the way of another vessel shall, so far as possible take early and substantial action to keep well clear.
