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[Cites 2, Cited by 2]

Karnataka High Court

Shri Mahesh Babu.N vs The State Of Karnataka on 30 November, 2018

Author: Alok Aradhe

Bench: Alok Aradhe

                            -1-
                                         WP No.24106/2018

IN THE HIGH COURT OF KARNATAKA AT BENGALURU

     DATED THIS THE 30TH DAY OF NOVEMBER 2018

                         PRESENT

         THE HON'BLE MR. JUSTICE H.G.RAMESH

                           AND

        THE HON'BLE MR. JUSTICE ALOK ARADHE

       WRIT PETITION NO.24106/2018 (S-KSAT)

BETWEEN:

SHRI MAHESH BABU.N
K.A.S. (JUNIOR CADRE)
ASSISTANT COMMISSIONER
DODDABALLAPURA SUB DIVISION
DODDABALLAPURA
ON TRANSFER AS
ASSISTANT COMMISSIONER
HAVERI SUB-DIVISION, HAVERI
R/AT NO.1/1, KAS ASSOCIATION
INFANTRY ROAD, BENGALURU                   ...PETITIONER

(BY SRI SHIVAKUMAR.H FOR
    SRI PRAKASH T.HEBBAR, ADVOCATES)

AND:

1.     THE STATE OF KARNATAKA
       REP. BY ITS PRINCIPAL SECRETARY
       DEPARTMENT OF PERSONNEL &
       ADMINISTRATIVE REFORMS
       VIKASA SOUDHA
       DR. AMBEDKAR VEEDHI
       BENGALURU - 560 001

2.     THE STATE OF KARNATAKA
       REP. BY ITS UNDER SECRETARY
       DPAR (SERVICE 1)
                             -2-
                                          WP No.24106/2018

     VIDHANA SOUDHA
     BENGALURU - 560 001

3.   DR. RAJENDRA PRASAD.M.N
     K.A.S (JUNIOR CADRE)
     DEPUTY DIRECTOR
     FOOD AND CIVIL
     SUPPLIES DEPARTMENT
     RAMANAGARA

4.   THE ELECTION COMMISSIONER OF
     INDIA, NIRVACHAN SADAN
     ASHOKA ROAD
     NEW DELHI - 110 001
     REP. BY ITS CHIEF ELECTION OFFICER

5.   THE CHIEF ELECTORAL OFFICER
     FOR THE STATE OF KARNATAKA
     NIRVACHAN NILAYA
     MAHARANI'S COLLEGE CIRCLE
     SHESHADRI ROAD
     BENGALURU - 560 001                   ...RESPONDENTS

(GOVERNMENT ADVOCATE SERVED)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
ORDER DATED 22.05.2018 (ANNEXURE-A) IN APPLICATION
NO.2568/2018   AND    THE    ORDER   DATED    29.05.2018
(ANNEXURE-B) IN REVIEW APPLICATION NO.74/2018 PASSED BY
THE   KARNATAKA     STATE    ADMINISTRATIVE   TRIBUNAL,
BANGALORE.

      THIS WRIT PETITION COMING ON FOR ORDERS, THIS
DAY, H.G.RAMESH J., MADE THE FOLLOWING:

                        ORDER

H.G.RAMESH, J. (Oral):

This writ petition is listed today for orders regarding non compliance of office objections raised on the petition. -3- WP No.24106/2018 However, learned Counsel appearing for the petitioner seeks leave to withdraw the writ petition. Leave granted. The writ petition is accordingly disposed of as withdrawn.
Petition disposed of.
Sd/-
JUDGE Sd/-
JUDGE KSR