Madhya Pradesh High Court
Javed Khan @ Suraiya @ Irshad Khan vs The State Of Madhya Pradesh on 6 March, 2018
THE HIGH COURT OF MADHYA PRADESH
CRA-1907-2018
(JAVED KHAN @ SURAIYA @ IRSHAD KHAN Vs THE STATE OF MADHYA PRADESH)
1
Jabalpur, Dated : 06-03-2018
Shri Manish Shrivastava, counsel for the appellant.
Shri Sudeep Deb, Government Advocate for the
respondent/State.
Call for the record of the trial court.
sh List the matter thereafter.
e ad (S.K. SETH) JUDGE Pr (H.P. SINGH) JUDGE a hy ad M VKV/-
of Digitally signed by VINAY KUMAR VERMA Date: 2018.03.07 rt 11:39:26 +05'30' ou C h ig H