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[Cites 0, Cited by 0] [Section 108(1)] [Section 108] [Entire Act]

State of Punjab - Subsection

Section 108(1)(A) in The Punjab State Election Commission Act, 1994

(A)any gift, offer or promise by a candidate or his agent or by any other person with the consent of a candidate or his election agent of any gratification to any person whosoever, with the object, directly or indirectly of inducing,-