Bombay High Court
Shri Bachhu Tatoba Kinikar vs Lect.Sv.Pandharpure And Ors on 31 March, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-83
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 345 OF 2014
Smt. Kamalini Mulik ....PETITIONER
V/S
Bhagini Samaj Palghar, Through Chairperson ....RESPONDENT
And Ors WITH WRIT PETITION NO. 11701 OF 2014 Vishnu Dnyanoba Pore ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 2324 OF 2014 Mr. Hanumant Mahadev Bhosale ....PETITIONER V/S All India Council For Technical Education ....RESPONDENT Through Its Chairman And Ors.
WITH WRIT PETITION NO. 13244 OF 2017 Dr. Jaydeep Daulatrao Nikam ....PETITIONER V/S The State Of Maharashtra, Through Secretary ....RESPONDENT And Ors.
Page 1/7 ::: Uploaded on - 03/04/2023 ::: Downloaded on - 04/04/2023 02:36:49 :::WITH WRIT PETITION NO. 10611 OF 2014 Dr. Pramod Shankarrao Kulkarni ....PETITIONER V/S The State Of Maharashtra Through The ....RESPONDENT Secretary And Ors.
WITH WRIT PETITION NO. 1680 OF 2015 Shree. Prakash Dhondiba Bhaskar And Ors. ....PETITIONER V/S The State Of Maharashtra Through The ....RESPONDENT Secretary, Higher And Technical Education And Empl.dept.andors WITH WRIT PETITION NO. 1797 OF 2013 Shri. Dilip Ramchandra Ghate And Anr ....PETITIONER V/S The State Of Maharashtra, Through Secretary,....RESPONDENT Dept Of Higher Technical Education And Ors WITH WRIT PETITION NO. 3529 OF 2019 Jawahar Motilal Jaketia ....PETITIONER V/S The State Of Maharashtra Through Secretary ....RESPONDENT And Ors.
WITH WRIT PETITION NO. 4838 OF 2018 Page 2/7 ::: Uploaded on - 03/04/2023 ::: Downloaded on - 04/04/2023 02:36:49 ::: Mr. Ingavale Tukaram Popat And Ors. ....PETITIONER V/S The State Of Maharashtra Through The ....RESPONDENT Secretary And Ors.
WITH WRIT PETITION NO. 9498 OF 2015 Shri. Vijay Shripad Kulkarni And Ors ....PETITIONER V/S The State Of Maharashtra Through The ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 9590 OF 2015 Mr. Ramesh Balmohanrao Salunke And Ors ....PETITIONER V/S The State Of Maharashtra Through The ....RESPONDENT Secretary And Ors WITH WRIT PETITION STAMP NO. 5954 OF 2021 Pradip Jamnadas Patil And Ors. ....PETITIONER V/S The State Of Maharashtra Through The ....RESPONDENT Secretary Department Of Higher And Tech. Education And Ors.
WITH CONTEMPT APPEAL NO. 9 OF 2006 Shri Bachhu Tatoba Kinikar ....APPELLANT V/S Page 3/7 ::: Uploaded on - 03/04/2023 ::: Downloaded on - 04/04/2023 02:36:49 ::: Lect.sv.pandharpure And Ors. ....RESPONDENT WITH WRIT PETITION NO. 10610 OF 2014 Mohan Bajirao Jadhav ....PETITIONER V/S The State Of Maharashtra Through The ....RESPONDENT Secretary And Ors.
WITH WRIT PETITION NO. 10630 OF 2018 Mr. Niraj Sudhir Patil And Anr. ....PETITIONER V/S The State Of Maharashtra Through The ....RESPONDENT Secretary And Ors.
WITH WRIT PETITION NO. 1678 OF 2015 Shree. Balasaheb Vitthal Chavan And Ors. ....PETITIONER V/S The State Of Maharashtra Through The ....RESPONDENT Secretary, Higher And Technical Eucation And Empl. Dept. Andor WITH WRIT PETITION NO. 3531 OF 2019 Milind Rajanikant Utagikar ....PETITIONER V/S The State Of Maharashtra Through Its Secretary ....RESPONDENT And Ors.
Page 4/7 ::: Uploaded on - 03/04/2023 ::: Downloaded on - 04/04/2023 02:36:49 :::WITH WRIT PETITION NO. 41 OF 2016 Mr. Pravin Chandrakant Mhetre And Ors ....PETITIONER V/S The State Of Maharashtra Through The ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 4127 OF 2015 Shri. Hanamantrao G. Patil ....PETITIONER V/S The State Of Maharashtra And Ors. ....RESPONDENT WITH WRIT PETITION NO. 6614 OF 2003 Shaikh Muzammil S. And Ors. ....PETITIONER V/S The State Of Maharashtra And Ors. ....RESPONDENT WITH WRIT PETITION NO. 7419 OF 2017 Sachin Shamrao Gavade ....PETITIONER V/S The Assistant Commissioner, Social Welfare ....RESPONDENT And Ors.
WITH WRIT PETITION NO. 8357 OF 2021 Bhimrao Pandurang Gaikwad And Ors ....PETITIONER V/S Page 5/7 ::: Uploaded on - 03/04/2023 ::: Downloaded on - 04/04/2023 02:36:49 ::: The State Of Maharashtra Through Secretary ....RESPONDENT Higher Technical Education And Employment Dept. And Ors WITH WRIT PETITION NO. 7071 OF 2004 Suhaschandra Hemant Deshmukh And Anr. ....PETITIONER V/S The State Of Maharashtra And Ors. ....RESPONDENT WITH WRIT PETITION NO. 3511 OF 2019 Sudhir Gajanan Mali ....PETITIONER V/S The Education Officer, (zilla Parishad) ....RESPONDENT Secondary, Solapur And Ors WITH WRIT PETITION NO. 3173 OF 2001 Shri Sanjay Madhukar Ranade And Ors. ....PETITIONER V/S The State Of Maharashtra And Ors. ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 31st March, 2023 Page 6/7 ::: Uploaded on - 03/04/2023 ::: Downloaded on - 04/04/2023 02:36:49 ::: P.C. :
Due to paucity of time, stand over to 24/04/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 7/7 ::: Uploaded on - 03/04/2023 ::: Downloaded on - 04/04/2023 02:36:49 :::