Section 13(8) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002
(8)The functions of the Sub-Committees shall be as follows: -(i)Finance and Resources Sub-Committee:(a)to mobilise and collect resources;(b)to ensure collection of dues from members as levied under section 25 of the Act;(c)to recommend to Managing Committee the use and deployment of resources; and(d)to maintain records relating to financial matters.(ii)Works Sub-Committee:(a)to recommend estimates of works for administrative approval;(b)to supervise works and ensure quality control; and(c)to approve payments for the works,(iii)Water Management Sub-Committee:(a)to carry out the decisions of the Managing Committee and the general body on Water Regulation, schedule of water release;(b)to organise patrolling of the canal, channels and regulate the use of water;(c)to check the irrigation and drainage system regularly;(d)to record the water deliveries;(e)to report to the Managing Committee any violations in the use of water; and(f)to maintain records of landowners and water users.(iv)Monitoring Evaluation and Training Sub-Committee:(a)to identify training needs and organise training to the water users;(b)to educate in optimum use of water; and(c)to monitor specific items like area irrigated, productivity, disputes settlement and resources building.
