Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Gujarat - Subsection Section 3(3) in The Bombay Land Revenue Code, 1879 (3)[ "Survey settlement". - "Survey settlement" includes a settlement made under the provisions of Chapter VIIIA] [Clause (3) was inserted by Bombay 20 of 1939, section 2.];
