Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 97 in The Rajasthan Revenue Courts Manual, 1956 97. Commissions for survey and accounts. - Care shall be taken to include in the list of commissioners for survey and accounts only those who are conversant with such work.
