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Supreme Court - Daily Orders

Western Coalfields Limited Through Its ... vs Commnr. Of Cent.Exc.And ... on 11 December, 2014

     ITEM NO.96                            REGISTRAR COURT. 1               SECTION III

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                                      BEFORE THE REGISTRAR SURAJIT DEY

     Civil Appeal                 No(s).    4826/2012

     WESTERN COALFIELDS LIMITED                                           Appellant(s)

                                                        VERSUS

     COMMNR. OF CENT.EXC.& CUST.,AURANGABAD                               Respondent(s)
     (with office report)
     WITH
     C.A. No. 4992/2012
     (With Office Report)


     Date : 11/12/2014 This appeal was called on for hearing today.


     For Appellant(s)
                                           Mr. P.M. Jha, Adv.
                                           Mr. Ambhoj Kumar Sinha,Adv.


     For Respondent(s)
                                           Mr. B. Krishna Prasad,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is complete in all respect.

Both the matters fall under the complete category.

Registry to process for listing before the Hon'ble Court, as per rules.

(SURAJIT DEY) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.12.16 17:48:15 IST Reason: