Supreme Court - Daily Orders
Western Coalfields Limited Through Its ... vs Commnr. Of Cent.Exc.And ... on 11 December, 2014
ITEM NO.96 REGISTRAR COURT. 1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SURAJIT DEY
Civil Appeal No(s). 4826/2012
WESTERN COALFIELDS LIMITED Appellant(s)
VERSUS
COMMNR. OF CENT.EXC.& CUST.,AURANGABAD Respondent(s)
(with office report)
WITH
C.A. No. 4992/2012
(With Office Report)
Date : 11/12/2014 This appeal was called on for hearing today.
For Appellant(s)
Mr. P.M. Jha, Adv.
Mr. Ambhoj Kumar Sinha,Adv.
For Respondent(s)
Mr. B. Krishna Prasad,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service is complete in all respect.
Both the matters fall under the complete category.
Registry to process for listing before the Hon'ble Court, as per rules.
(SURAJIT DEY) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.12.16 17:48:15 IST Reason: