Section 11 in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019
11. Officers of the University:- The following shall be the officers of the University;
(a)the Vice-Chancellor;(b)the Pro Vice-Chancellors;(c)the Deans;(d)the Registrar;(e)the Controller of Examinations;(f)the Controller of Finance; and(g)such other officers as may be declared by the Statutes to be the officers of the University;
