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Gauhati High Court

M/S New Age Petcoke Pvt Ltd vs The Numaligarh Refinery Ltd. And 2 Ors on 3 May, 2024

                                                                Page No.# 1/10

GAHC010101472023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/2662/2023

         M/S NEW AGE PETCOKE PVT LTD.
         A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
         COMPANIES ACT, 1956 AND HAVING ITS REGISTERED OFFICE SITUATED
         AT PALASHBARI, NH-31C, P.O. KAJALGAON, DIST. CHIRANG, BTAD,
         ASSAM, PIN- 783385 AND REPRESENTED BY SHRI BIPUL KUMAR DUTTA
         ONE OF THE DIRECTORS AND AUTHORIZED SIGNATORY OF THE
         PETITIONER COMPANY.



         VERSUS

         THE NUMALIGARH REFINERY LTD. AND 2 ORS
         LOCATED AT MORANGI, GOLAGHAT, ASSAM AND A GOVERNMENT OF
         INDIA ENTERPRISE, AS REPRESENTED BY ITS CHAIRMAN/MANAGING
         DIRECTOR, AND HAVING ITS REGISTERED OFFICE AT 122A, NRL CENTRE,
         G.S. ROAD, CHRISTIAN BASTI, GUWAHATI-781005.

         2:THE DEPUTY GENERAL MANAGER NRMT

          NUMALIGARH REFINERY
          MORANGI
          P.O. NRP
          DIST. GOLAGHAT
          ASSAM
          PIN- 785699.

         3:THE CM (MARKETING) NUMALIGARH REFINERY LIMITED
          NEDFi HOUSE
          4TH FLOOR
          G.S. ROAD
          GANESHGURI
          GUWAHATI
         ASSAM
                                                                       Page No.# 2/10

             PIN- 781006

Advocate for the Petitioner   : MR. K N CHOUDHURY

Advocate for the Respondent : MR A KALITA (R-1,2 AND 3)




             Linked Case : WP(C)/2699/2023

            M/S UPPER ASSAM PETROCOKE PVT. LTD.
            A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
            COMPANIES ACT
            1956 AND HAVING ITS REGISTERED OFFICE SITUATED AT NO. 2
            MAKUM PATHER

            P.O.- MARGHERITA
             DISTRICT- TINSUKIA
            ASSAM
             PIN- 786181
            AND REPRESENTED BY SHRI ARUP KUMAR MAITY
            ONE OF THE DIRECTORS AND AUTHORIZED SIGNATORY OF THE
            PETITIONER COMPANY.


             VERSUS

            THE NUMALIGARH REFINERY LTD. AND 2 ORS
            LOCATED AT MORANGI
            GOLAGHAT
            ASSAM

            A GOVERNMENT OF INDIA ENTERPRISE

            AS REPRESENTED BY ITS CHAIRMAN/ MANAGING DIRECTOR

            AND HAVING ITS REGISTERED OFFICE AT 122A
            NRL CENTRE

            G.S. ROAD
            CHRISTIAN BASTI

            GUWAHATI- 781005.

            2:THE DEPUTY GENERAL MANAGER NRMT
                                                          Page No.# 3/10

NUMALIGARH REGINERY
MORANGI
P.O. NRP

DISTRICT- GOLAGHAT
ASSAM

PIN- 785699.
3:THE CM (MARKETING) NUMALIGARH REFINERY LIMITED
NEDFI HOUSE
4TH FLOOR
G.S. ROAD

GANESHGURI
GUWAHATI
ASSAM

PIN- 781006.
 ------------
Advocate for : MR. K N CHOUDHURY
Advocate for : MR A KALITA (R-1
2 AND 3) appearing for THE NUMALIGARH REFINERY LTD. AND 2 ORS



Linked Case : WP(C)/2702/2023

M/S INDIA CARBON LTD.
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956 AND HAVING ITS REGISTERED OFFICE SITUATED AT NOONMATI
GUWAHATI- 781020
AND REPRESENTED BY SHRI SHYAMAL KUMAR BHATTACHARJYA

GENERAL MANAGER (ADMINISTRATION AND COMMERCIAL) AND
AUTHORIZED SIGNATORY OF THE PETITIONER COMPANY.


VERSUS

THE NUMALIGARH REFINERY LTD. AND 2 ORS.
LOCATED AT MORANGI
GOLAGHAT
ASSAM

AND A GOVERNMENT OF INDIA ENTERPRISE

AS REPRESENTED BY ITS CHAIRMAN/ MANAGING DIRECTOR
                                                           Page No.# 4/10


AND HAVING ITS REGISTERED OFFICE AT 122A
NRL CENTRE

G.S. ROAD
CHRISTIAN BASTI
GUWAHATI- 781005.

2:THE DEPUTY GENERAL MANAGER NRMT
 NUMALIGARH REFINERY
MORANGI
 P.O.- NRP

DISTRICT- GOLAGHAT
ASSAM

PIN- 785699.
3:THE CM (MARKETING) NUMALIGARH REFINERY LIMITED
NEDFI HOUSE
4TH FLOOR
G.S. ROAD

GANESHGURI
 GUWAHATI
ASSAM- 781006.
 ------------
Advocate for : MR. K N CHOUDHURY
Advocate for : MR A KALITA (1
2 AND 3) appearing for THE NUMALIGARH REFINERY LTD. AND 2 ORS.



Linked Case : I.A.(Civil)/2394/2023

M/S NEW AGE PETCOKE PVT LTD.
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956 AND HAVING ITS REGISTERED OFFICE SITUATED AT PALASHBARI
NH-31C
P.O. KAJALGAON
DIST. CHIRANG
BTAD
ASSAM
PIN- 783385 AND REPRESENTED BY SHRI BIPUL KUMAR DUTTA ONE OF
THE DIRECTORS AND AUTHORIZED SIGNATORY OF THE PETITIONER
COMPANY.
                                                            Page No.# 5/10

VERSUS

THE NUMALIGARH REFINERY LTD. AND 2 ORS
LOCATED AT MORANGI
GOLAGHAT
ASSAM AND A GOVERNMENT OF INDIA ENTERPRISE
AS REPRESENTED BY ITS CHAIRMAN/MANAGING DIRECTOR
AND HAVING ITS REGISTERED OFFICE AT 122A
NRL CENTRE
G.S. ROAD
CHRISTIAN BASTI
GUWAHATI-781005.

2:THE DEPUTY GENERAL MANAGER NRMT

NUMALIGARH REFINERY
MORANGI
P.O. NRP
DIST. GOLAGHAT
ASSAM
PIN- 785699.
3:THE CM (MARKETING) NUMALIGARH REFINERY LIMITED
NEDFi HOUSE
4TH FLOOR
G.S. ROAD
GANESHGURI
GUWAHATI
ASSAM
PIN- 781006.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : SC
NRL appearing for THE NUMALIGARH REFINERY LTD. AND 2 ORS



Linked Case : I.A.(Civil)/2382/2023

M/S UPPER ASSAM PETROCOKE PVT. LTD.
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956 AND HAVING ITS REGISTERED OFFICE SITUATED AT NO. 2
MAKUM PATHER

P.O.- MARGHERITA
 DISTRICT- TINSUKIA
ASSAM
 PIN- 786181
                                                            Page No.# 6/10

AND REPRESENTED BY SHRI ARUP KUMAR MAITY
ONE OF THE DIRECTORS AND AUTHORIZED SIGNATORY OF THE
PETITIONER COMPANY.


VERSUS

THE NUMALIGARH REFINERY LTD. AND 2 ORS
LOCATED AT MORANGI
GOLAGHAT
ASSAM
A GOVERNMENT OF INDIA ENTERPRISE
AS REPRESENTED BY ITS CHAIRMAN/ MANAGING DIRECTOR
AND HAVING ITS REGISTERED OFFICE AT 122A
NRL CENTRE
G.S. ROAD
CHRISTIAN BASTI
GUWAHATI- 781005.

2:THE DEPUTY GENERAL MANAGER NRMT
 NUMALIGARH REGINERY
MORANGI
 P.O. NRP

DISTRICT- GOLAGHAT
ASSAM

PIN- 785699.
3:THE CM (MARKETING) NUMALIGARH REFINERY LIMITED
NEDFI HOUSE
4TH FLOOR
G.S. ROAD

GANESHGURI
GUWAHATI
ASSAM

PIN- 781006.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : SC
NRL appearing for THE NUMALIGARH REFINERY LTD. AND 2 ORS



Linked Case : WP(C)/2919/2023

M/S GUWAHATI CARBON LIMITED
                                                     Page No.# 7/10

A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956. HAVING ITS REGISTERED OFFICE - PUB-BORAGAON
GORCHUK
N.H.-37
P.O.-GORCHUK
GUWAHATI-781035
ASSAM
REPRESENTED BY ITS DIRECTOR SHRI SANJIB KUMAR BARUAH


VERSUS

NUMALIGARH REFINERY LIMITED AND 3 ORS
MORANGI
 GOLAGHAT
ASSAM. A GOVERNMENT OF INDIA ENTERPRISE REPRESENTED BY ITS
CHAIRMAN/MANAGING DIRECTOR. HAVING ITS REGISTERED OFFICE AT
122A
 NRL CENTRE
 G.S. ROAD
 CHRISTIAN BASTI
 GUWAHATI-781005

2:THE DEPUTY GENERAL MANAGER NRMT
 NUMALIGARH REFINERY
MORANGI
 P.O.-NRP
 DIST- GOLAGHAT
ASSAM
 PIN-785699
 3:THE GM (MARKETING)
 NUMALIGARH REFINERY LIMITED
NEDFI HOUSE
 4TH FLOOR
 G.S. ROAD
 GANESHGURI
 GUWAHATI
ASSAM
 PIN-781006
 4:M/S E-PROCUREMENT TECHNOLOGIES PVT. LTD. (PROCURE TIGER)
HAVING ITS OFFICE AT B-704-705
WALL STREET-2 NEAR GUJARAT COLLEGE ELLISBRIDGE AHMEDABAD
 GUJARAT-380006
 ------------
Advocate for : MR. K N CHOUDHURY
Advocate for : SC
 NRL appearing for NUMALIGARH REFINERY LIMITED AND 3 ORS
                                                       Page No.# 8/10




Linked Case : WP(C)/2273/2023

BRAHMAPUTRA CARBON LIMITED
A COMPANY INCORPORATED UNDER THE COMPANIES ACT
1956. HAVING ITS REGISTERED OFFICE AT INDUSTRIAL ESTATE NEW
BONGAIGAON
P.S.
P.O. AND DIST. BONGAIGAON
PIN- 783380
REPRESENTED BY ITS DIRECTOR SHRI SANJIB KUMAR BARUAH.


VERSUS

NUMALIGARH REFINERY LIMITED AND 3 ORS
MORANGI
GOLAGHAT
ASSAM
A GOVERNMENT OF INDIA ENTERPRISE REPRESENTED BY ITS
CHAIRMAN/MANAGING DIRECTOR
HAVING ITS REGISTERED OFFICE AT 122A
NRL CENTRE
G.S. ROAD CHRISTIAN BASTI
GUWAHATI-781005.

2:THE DEPUTY GENERAL MANAGER NRMT

NUMALIGARH REFINERY MORANGI
P.O. NRP
DIST. GOLAGHAT
ASSAM
PIN- 785699.
3:THE CM (MARKETING)

NUMALIGARH REFINERY LIMITED NEDFI HOUSE
4TH FLOOR
G.S. ROAD
GANESHGURI
GUWAHATI
ASSAM
PIN- 781006.
4:M/S. E-PROCUREMENT TECHNOLOGIES PVT. LTD. (PROJECT TIGER)
HAVING ITS OFFICE AT B-704-705
WALL STREET-2
NEAR GUJARAT COLLEGE ELLISBRIDGE
                                                           Page No.# 9/10

AHMEDABAD
GUJARAT-380006.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : SC
NRL appearing for NUMALIGARH REFINERY LIMITED AND 3 ORS



Linked Case : I.A.(Civil)/2419/2023

M/S INDIA CARBON LTD.
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956 AND HAVING ITS REGISTERED OFFICE SITUATED AT NOONMATI
GUWAHATI- 781020
AND REPRESENTED BY SHRI SHYAMAL KUMAR BHATTACHARJYA

GENERAL MANAGER (ADMINISTRATION AND COMMERCIAL) AND
AUTHORIZED SIGNATORY OF THE PETITIONER COMPANY.


VERSUS

THE NUMALIGARH REFINERY LTD. AND 2 ORS.
LOCATED AT MORANGI
GOLAGHAT
ASSAM
AND A GOVERNMENT OF INDIA ENTERPRISE
AS REPRESENTED BY ITS CHAIRMAN/ MANAGING DIRECTOR
AND HAVING ITS REGISTERED OFFICE AT 122A
NRL CENTRE
G.S. ROAD
CHRISTIAN BASTI
GUWAHATI- 781005.

2:THE DEPUTY GENERAL MANAGER NRMT
 NUMALIGARH REFINERY
MORANGI
 P.O.- NRP

DISTRICT- GOLAGHAT
ASSAM

PIN- 785699.
3:THE CM (MARKETING) NUMALIGARH REFINERY LIMITED
NEDFI HOUSE
4TH FLOOR
                                                                      Page No.# 10/10

              G.S. ROAD

              GANESHGURI
              GUWAHATI
              ASSAM- 781006.
              ------------
              Advocate for : MR. K N CHOUDHURY
              Advocate for : SC
              NRL appearing for THE NUMALIGARH REFINERY LTD. AND 2 ORS.



                                      BEFORE
                          HON'BLE MR. JUSTICE KARDAK ETE


                                       ORDER

03.05.2024.

Heard Mr. K.N. Choudhury, learned Senior Counsel assisted by Mr. A. Das and Mr. R.J. Das, learned counsel for the petitioner. Also heard Mr. A. Kalita, learned counsel for the respondents. Hearing concluded.

Judgment reserved.

JUDGE Comparing Assistant