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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Assam - Subsection

Section 25(2) in Assam Health Service Rules, 1995

(2)The conditions of service of the members in respect of matters, for which no provisions has been made in these rules, shall be the same as are, for the time being, applicable to other officers of the Government of the corresponding status and having asimilar functions.