Allahabad High Court
Smt.Raisa Khatoon vs R.N.Singh & Another. on 21 January, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- CONTEMPT No. - 1445 of 2003 Petitioner :- Smt.Raisa Khatoon Respondent :- R.N.Singh & Another. Petitioner Counsel :- Mohd.Saulat Wasim,A.A. Siddique Hon'ble Satyendra Singh Chauhan,J.
Supplementary counter affidavit on behalf of opposite party no.4 filed today is taken on record.
Learned counsel for the petitioner prays for and is granted ten days' time to file supplementary rejoinder affidavit. List immediate after ten days.
Order Date :- 21.1.2010 RBS/-