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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Himachal Pradesh - Subsection

Section 39(1)(d) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(d)do all such other acts which may bring complete transparency in pricing system and transactions taking place in the market area.