Bombay High Court
Shri. Laxmikant Baburao Ande And Anr vs Babibai Bhikaji Nipunge And Ors on 9 September, 2019
Bench: S.C. Dharmadhikari, G.S. Patel
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 173 OF 2015
Sou. Sunita Murlidhar Nimkar And Ors. ....Petitioner
V/S
The Commissioner, Nashik Municipal ....Respondent
Commissioner And Ors WITH WRIT PETITION NO. 11106 OF 2014 Smt. Satyabhama Govind Ande And Ors. ....Petitioner V/S Nashik Municipal Corporation And Ors. ....Respondent WITH WRIT PETITION NO. 8288 OF 2015 Shri. Laxmikant Baburao Ande And Anr ....Petitioner V/S Babibai Bhikaji Nipunge And Ors ....Respondent CORAM : S.C. DHARMADHIKARI & G.S. PATEL, JJ DATE : 9th September, 2019 Page 1/2 ::: Uploaded on - 09/09/2019 ::: Downloaded on - 10/09/2019 01:52:02 ::: P.C. :
Due to paucity of time the matter is adjourned to 16/09/2019 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 09/09/2019 ::: Downloaded on - 10/09/2019 01:52:02 :::