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[Cites 0, Cited by 0] [Section 85A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 85A(c) in The U.P. Co-operative Societies Rules, 1968

(c)The District Wholesale Consumer Store may have three delegates from each member society in its general body provided that in the case of primary consumer store at least one of the delegates be a woman.