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State of Rajasthan - Section

Section 20 in The Bar Council of Rajasthan Election Rules, 1968

20. Despatch of voting papers to Polling Officers for voting in person.

- The Secretary shall send to the Polling Officers of the booths requisite number of voting papers and some additional voting papers bearing his facsimile with a covering letter stating the number of the papers sent and enclosing an extract from the Electoral Roll relating to the polling booth, and other papers, if any, with necessary instructions.