Delhi High Court - Orders
Navigators Visa Global Logistics Ltd vs Thermoking Thr Its Proprietor Pradeep ... on 30 May, 2023
Author: Manmohan
Bench: Manmohan
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(COMM) 18/2023 & CM APPL. 8666/2023
NAVIGATORS VISA GLOBAL LOGISTICS LTD .... APPELLANT
Through: Mr. Anubhav Kumar, Advocate
versus
THERMOKING THR ITS PROPRIETOR PRADEEP KHANNA
..... RESPONDENT
Through: Mr. Chandan Paswan, proxy counsel
for Mr. S. M. Hasmi, Advocate
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 30.05.2023
1. Today Mr. Chandan Paswan, proxy counsel enters appearance on behalf of the respondent and prays for an adjournment on the ground that the main counsel Mr. S. M. Hasmi is in personal difficulty.
2. The contesting parties are directed to file their short written submissions not exceeding three pages each within four weeks.
3. In the interest of justice, list on 3rd August, 2023 for hearing.
MANMOHAN, J SAURABH BANERJEE, J MAY 30, 2023/akr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 02:48:22