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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Goa - Subsection

Section 10(2)(a) in Goa, Daman and Diu (Authority for the use of Eyes for Therapeutic Purposes) Act, 1980

(a)form in which removal of eyes of unclaimed bodies may be authorised, as required by section 5;