Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(d) in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2014 (d)a Member of the Board shall be eligible for appointment as Chairman of the Board but not for any other employment under the Government.
