Section 6(1)(k) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(k) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

(k)[ In the case of residential institutions or education societies running more than one institution such expenses on management as are necessary or incidental to the establishment and maintenance of the institutions and the society.] [Refer also item No. 13 of Appendix VI.]

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State of Rajasthan - Subsection

Section 6(1)(k) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963