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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(1) in National Institute of Fashion Technology Statutes, 2020

(1)The Institute shall have the following Departments of academic administration, namely:-
(a)Student Affairs;
(b)Projects;
(c)Research;
(d)International and Domestic Linkages;
(e)Enterprise Resource Planning (ERP);
(f)Corporate Communications;
(g)Industry and Alumni Affairs;
(h)Faculty Orientation, Training and Development;
(i)Craft Cluster;
(j)Continuing Education and Diploma Programme;
(k)Publication;
(l)Examination and Evaluation;
(m)Admission;
(n)National Resource Centre;
(o)Information Technology; and
(p)Design and Innovation.