Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 48 in Haryana Co-operative Societies Rules, 1989

48. Storage of distrained crops.

- Section 131(1) and Section 73. - Where the growing crops of the mortgaged land belonging to a defaulter are distrained, the distrained may cause them to be sold when they are ripe or harvested and may cause them to be stored in proper places until sold.